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[Cites 0, Cited by 0] [Section 23(12)] [Section 23] [Entire Act]

State of Jharkhand - Subsection

Section 23(12)(v) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(v)medical reports of all the members of the foster family residing in the premises should be obtained including reports for Human Immuno Deficiency Virus (HIV), Tuberculosis (TB) and Hepatitis B etc. to determine that they are medically fit; and