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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Odisha - Subsection

Section 19(1) in The Orissa Kendu Leaves Manual, 1973

(1)Unless the Deputy Conservator of Forests has special reason to discontinue a phadi, all phadies previously maintained should be continued. The Deputy Conservator of Forests should before end of December, decide in consultation with the Range Officer and the head Checker, opening up new phadies for the coming season.Efforts should always be made to have phadies on Government lands.Such phadies which have been located on private lands may be used on payment of cost of materials in accordance with the delegation of financial powers.Construction and hiring of phadies & repair of phadies - The Deputy Conservator of Forests is empowered to take on hire storage facility in private premises for storing kendu leaves at places where phadies are not maintained.Depending upon the length of storage, a phadie may be purely of 'Jhatimati' where leaves are processed during the collection season or temporary structure with mud plastered on 'Jhatimati' wall and a roof of straw where leaves are processed in the beginning of rains or semi-permanent structure with mud walls or walls of sun-dried bricks and a roof of straw or of narla tiles where processing is much delayed. Construction of phadies shall be in accordance with delegation of financial power made.