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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(d) in Tamil Nadu Panchayats (Elections) Rules, 1995

(d)the serial number of the Ward of the Panchayat Union and the name of the Panchayat Union in which the Village Panchayat Ward falls or the serial number of the Ward of the District Panchayat and the name of the District Panchayat in which the Village Panchayat Ward falls, as the case may be;