Section 4(3) in The Indian Electricity Rules, 1956
(3)[ The appropriate Government may relax requirements of practical experience in case of officers otherwise found suitable but a notification under sub-rule (2) of rule 4-A in case of such officers shall be issued only after they have acquired the experience as required by sub-rule (1).] [ Inserted by G.S.R. 730, dated 7.9.1989 (w.e.f. 30.9.1989).]
