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Union of India - Section

Section 5 in The Multimodal Transportation Of Goods (Amendment) Act, 2000

5. Amendment of section 7.-

In section 7 of the principal Act, in sub- section 1, the following proviso shall be inserted, namely:-" Provided that the multimodal transport operator shall issue the multimodal transport document only after obtaining, and during the subsistence of a valid insurance cover.".