Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Maharashtra - Subsection

Section 10(h) in The Maharashtra Nurses Act, 1966

(h)to grant certificates and diplomas and marks of honour; (i) to award stipends, scholarships, medals, prizes and other rewards;