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State of Tamilnadu - Section

Section 1 in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Municipal Corporations (Public Disclosure) Rules, 2009

1. Short title and commencement.

(1)These Rules may be called the Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Municipal Corporations (Public Disclosure) Rules, 2009.
(2)They shall come into force on the first day of September, 2009.