Section 123(3)(b) in Rajasthan Co-operative Societies Act, 1965

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State of Rajasthan - Subsection

Section 123(3)(b) in Rajasthan Co-operative Societies Act, 1965

(b)he is or has been a District Judge; or

(C)he has served as a Registrar of co-operative societies for not less than three years in any State in India.