Supreme Court - Daily Orders
Chief Manager/ Authorized Officer ... vs G Mahimaiah on 2 February, 2015
ITEM NO.80 REGISTRAR COURT. 1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MRS. RACHNA GUPTA
Petition(s) for Special Leave to Appeal (C) No(s). 31806/2014
CHIEF MANAGER/ AUTHORIZED OFFICER STATE BANK OF
MYSORE Petitioner(s)
VERSUS
G MAHIMAIAH Respondent(s)
(with interim relief and office report)
Date : 02/02/2015 This petition was called on for hearing today.
For Petitioner(s)
Mr. Arvind Kr. Singh, Adv.
Mr. Pradeep Kumar Dubey,Adv.
For Respondent(s)
Mr. Manish Khandelwal, Adv.
Mr. Subramonium Prasad,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The Ld. Counsel for the sole respondent seeks four weeks' time to file counter affidavit. Time is granted.
List again on 18.3.2015.
(RACHNA GUPTA) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2015.02.06 17:12:25 IST Reason: