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[Cites 0, Cited by 0] [Section 28(3)] [Section 28] [Entire Act]

State of Uttarakhand - Subsection

Section 28(3)(iv) in National Law University of Uttarakhand Act, 2011

(iv)keep the minutes of all meetings of the Executive Council, the Academic Council, the Finance Committee, the faculties and any committee appointed by the authorities of the University;