Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 3 in Rajasthan Registration of Births, Deaths and Marriages Act, 1958 3. Savings regarding laws in local areas. - Except as otherwise expressly provided, nothing in this Act or in any rule made under this Act, shall affect any law relating to local authorities.
