Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 34(2)] [Section 34] [Entire Act] State of Tamilnadu - Subsection Section 34(2)(b) in The Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 (b)the procedure to be followed by Controllers and appellate authorities in the performance of their functions under this Act;