Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(5) in The Betwa River Board Act, 1976

(5)The procedure to be followed by the Executive committee and all other matters relating to the Executive Committee shall be as such as may be prescribed.