Himachal Pradesh High Court
Unknown vs Pushpa Devi V. Op Sharma on 10 May, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
FAO No. 455 of 2017 10.5.2023 Present: Mr. Manohar Lal Sharma, Advocate, for the petitioner.
Mr. Vipin Pandit, Advocate, for respondent No.1. Mr. J.S. Bagga, Advocate, for respondent No.2.
Learned counsel for the parties state that parties are in process of settling the matter inter-se them and as such, matter may be listed in the Lok Adalat, which is scheduled to be held on 13.5.2023. Ordered accordingly.
May 10, 2023 (Sandeep Sharma), Judge manjit ::: Downloaded on - 10/05/2023 20:50:17 :::CIS