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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(1) in Dr. Sarvepalli Radhakrishnan Rajasthan Ayurved University, Jodhpur Act, 2002

(1)There shall be a Board of Management of the University which shall be the principal executive body of the University. The Chancellor, as soon as the first Vice- Chancellor is appointed, take action to constitute such Board in accordance with the provisions of this Act.