Section 9 in Tamil Nadu Infrastructure Development Rules, 2012
9. Type of incentives that can be offered to the concessionaire.
- In addition to the incentives mentioned in sub clause (vii) of Clause (v) of Section 2 of the Act, the Government may offer the following incentives:(a)Exemption from payment or deferred payment or refund or loan in lieu of payment of cesses, royalties, siegnorage or other statutory levies;(b)Right to trade any specially created development rights on land or property;(c)Any other incentive that the Government may specifically notify.
