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State of Uttar Pradesh - Section

Section 34 in Uttar Pradesh Ground Water (Management and Regulation) Act, 2019

34. Revival and Rejuvenation of rivers, ponds, wells, etc.

- The Appropriate Authorities shall work for revival and rejuvenation of rivers, ponds, wells, etc. in every village. Appropriate Authorities shall develop and execute efficient plans to conserve such rivers, ponds, wells, etc.