Allahabad High Court
Smt.Shanti Devi, Prop. Ms K.P. Singh ... vs Commissioner Of Income Tax, Faizabad & ... on 11 January, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh
Court No. - 27 Case :- MISC. BENCH No. - 11649 of 2009 Petitioner :- Smt.Shanti Devi, Prop. Ms K.P. Singh Intt Bhatta,Maharajganj Respondent :- Commissioner Of Income Tax, Faizabad & Ors. Petitioner Counsel :- R.A. Shankhdhar Respondent Counsel :- D.D. Chopra Hon'ble Devi Prasad Singh,J.
Hon'ble S.C. Chaurasia J. List in the week commencing 25.1.2010 on account of illness slip of Sri R.A. Shankhdhar.
Order Date :- 11.1.2010 Rajneesh)