Supreme Court - Daily Orders
Central Warehousing Corporation vs M/S A.S.A. Transport . And Anr. on 14 November, 2019
Bench: S.A. Bobde, S. Abdul Nazeer, Sanjiv Khanna
ITEM NO.104 COURT NO.2 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).5396/2010
CENTRAL WAREHOUSING CORPORATION Appellant(s)
VERSUS
M/S A.S.A. TRANSPORT AND ANR & ANR. Respondent(s)
Date : 14-11-2019 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MR. JUSTICE SANJIV KHANNA
For Appellant(s) Mr. P. Narasimhan, AOR (Not Present)
For Respondent(s) None
The Court made the following
O R D E R
None appears on behalf of both sides.
List the matter after four weeks.
(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2019.11.14 15:10:43 IST Reason: