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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Bihar - Subsection

Section 26(1) in Bihar Shatabdi Unorganized Sector Workers and Artisans Social Security Scheme 2011

(1)Bihar State Labour Welfare Society, which has been established by the State Government under the administrative control of the Department of Labour Resources, shall be the nodal authority for implementing and monitoring the Scheme at the State level.