Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 14 in Telangana Education Act, 1982 14. Children not to be employed so as to prevent them from attending to school. - No person shall employ a child in a manner which shall prevent the child from attending an approved school.
