Section 4(4)(g) in Agricultural And Processed Food Products Export Development Authority Act, 1985

[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

(g)seven members to be appointed by the Central Government to represent,-

(i)the Indian Council of Agricultural Research;

(ii)the National Horticulture Board;

(iii)the National Agricultural Co-operative Marketing Federation;

(iv)the Central Food Technological Research Institute;

(v)the Indian Institute of Packaging;

(vi)the Spices Export Promotion Council; and

(vii)the Cashewnut Export Promotion Council;

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