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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Bihar - Subsection

Section 22(1) in Bihar Panchayat Raj Institutions (Conduct of Business) Rules, 2015

(1)All proceedings of the meeting of Panchayat Samiti shall be recorded in Hindi in Devnagari script in a register kept for this purpose by the Executive Officer and shall be signed by the presiding member of the meeting.