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[Cites 0, Cited by 0] [Section 2(62)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(62)(e) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(e)Industrial Building : These shall include any building or part of a building or structure, in which products or materials of all kinds and properties are fabricated, assembled or processed like assembly plants, laboratories, power plants, smoke houses, refineries, gas plants, mills, dairies, factories etc.