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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Uttar Pradesh - Subsection

Section 39(2)(i) in U.P. Zila Panchayats (Conduct of Proceedings) Rules, 1962

(i)Commissioner for Agricultural Production and Rural Development and every Officer subordinate to him not below the rank of Assistant Development Commissioner;