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[Cites 0, Cited by 0] [Section 72A(1)] [Section 72A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 72A(1)(iii) in The M.P. Factories Rules, 1962

(iii)Has adequate knowledge of the language spoken by majority of the workers in the region in which the factory where he is to be appointed is situated.