Punjab-Haryana High Court
Devak Ram And Others vs State Of Haryana And Others on 23 August, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No. 3538 of 2006 (O&M)
Devak Ram and others
....... Appellants
Versus
State of Haryana and others
...... Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. M.K. Mittal, Advocate, for the appellants.
Mr. Ashish Gupta, AAG, Haryana. Mr. H.S. Hooda, Sr. Advocate with Mr. Kamal Sehgal, Advocate for HSIDC. RAJESH BINDAL J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No.3323 of 2005, titled as Haryana State Industrial Development Corporation and another Versus Gindori and others.
(RAJESH BINDAL) 23.08.2010 JUDGE sarita