Supreme Court - Daily Orders
Oriental Insurance Company Limited vs Ram Lal Kumawat on 11 July, 2019
Bench: Sanjay Kishan Kaul, K.M. Joseph
ITEM NO.1 COURT NO.14 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 21447/2019
(Arising out of impugned final judgment and order dated 13-04-2018
in SBCMA No. 181/2012 passed by the High Court Of Judicature For
Rajasthan At Jaipur)
ORIENTAL INSURANCE COMPANY LIMITED Petitioner(s)
VERSUS
RAM LAL KUMAWAT & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.95667/2019-CONDONATION OF DELAY
IN FILING and IA No.95668/2019-EXEMPTION FROM FILING O.T. )
Date : 11-07-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE K.M. JOSEPH
For Petitioner(s) Mr. Manish Pratap Singh, Adv.
Mr. Ashish Bansal, Adv.
Dr. Nafis A. Siddiqui, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
There is delay of 336 days in filing of this petition. No sufficient cause has been made out to condone the delay. Consequently, the special leave petition is dismissed on the ground of delay.
Pending application, if any, also stand disposed of.
(NEELAM GULATI) (ANITA RANI AHUJA) COURT MASTER (SH) Signature Not Verified COURT MASTER (NSH) Digitally signed by NEELAM GULATI Date: 2019.07.16 16:50:39 IST Reason: