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[Cites 0, Cited by 0] [Section 255] [Entire Act]

State of Goa - Subsection

Section 255(1) in Goa Prisons Rules, 2006

(1)Each prison shall have a mail branch for handling all matters pertaining to mail of the prisoners. This branch may be equipped with necessary screening and other equipment required for thorough censoring. Prisoners mail, both incoming and outgoing, shall be carefully censored.