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Chattisgarh High Court

Mohan Das Manikpuri vs State Of Chhattisgarh And Anr. 11 ... on 13 July, 2018

                              HIGH COURT OF CHHATTISGARH, BILASPUR
                                           Order Sheet

                                             WPS no. 717 of 2012
                                  Mohan Das Manikpuri -v- State of CG and another




13-7-2018

Mr. Anumesh Verma, Adv. for petitioner.

Mr. Dheeraj Wankhede, GA for the State. As prayed by counsel for the parties, list the matter for final hearing.

Sd/-

(Sharad Kumar Gupta) Judge Pathak