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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(1)(a) in The West Bengal Tax On Entry Of Goods Into Local Areas Act, 2012

(a)fails to pay, within the time allowed any tax assessed or any interest or late fee determined or any penalty imposed on him under this Act, or