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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(c) in Kitturu Development Authority Act, 2011

(c)'Kitturu' means and includes limits of Kitturu village and Kitturu Gramapanchayat and the area covering Kitturu Village in Bailhongal Taluk Belgaum District and lands acquired by Government from time to time for development of heritage sites at Kitturu and such other area declared by the State Government, by notification;