Section 15(4) in Jammu and Kashmir Registration of Births and Deaths Rules, 1975
(4)The Registrar for a Cantonment shall send to the Chief Registrar or the Officer specified by the Chief Registrar in this behalf, a weekly return of births and deaths in Form No. 14 within 4 days of the expiry of the week to which the information relates and a monthly return of births and deaths in Form No. 15 by the end of the month following the month to which the information relates.
