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[Cites 0, Cited by 0] [Section 17] [Entire Act]

NCT Delhi - Subsection

Section 17(2) in The Delhi Vidyut Board Rules, 1997

(2)The Consultative Council shall consist of sixteen members as follows-
(i)All the seven members of the Board.
(ii)One member to represent the Badarpur Thermal Power Station, to be nominated by the Central Government.
(iii)Two members to represent the Ministry of Power and the Central Public undertakings in the Power Sector, to be nominated by the Central Government.
(iv)One member to represent commerce.
(v)One member to represent transport.
(vi)One member to represent labour employed in the electricity supply industry.
(vii)One member to represent industries.
(viii)One member to represent the general consumers of electricity.
(ix)One member to represent agriculture.