Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 998] [Entire Act] Bengal Presidency - Subsection Section 998(a) in Police Regulations, Bengal , 1943 (a)General instructions for the storage, examination and test of small arms ammunition, which have been drawn up by the Inspector of Ammunition are given in Appendix LVIII.
