Himachal Pradesh High Court
Amar Singh & Ors. vs . Vidya Devi & Ors. on 4 July, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Amar Singh & ors. vs. Vidya Devi & ors.
CMPMO No. 262 of 2022 .
04.07.2022 Present: Mr. Maan Singh, Proxy Counsel, for the petitioner.
CMPMO No. 262 of 2022 & CMP No.8624 of 2022 Notice be issued to the respondents No. 1 to 4, returnable within four weeks, on taking steps within a period of one week.
CMP No. 8625 of 2022 The application is disposed of with the direction that the applicant shall file the English translation of documents in issue within four weeks.
(Sandeep Sharma) Judge 4th July, 2022 (reena) ::: Downloaded on - 05/07/2022 20:03:21 :::CIS