Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 205C] [Entire Act] State of Kerala - Subsection Section 205C(b) in Kerala Panchayat Raj Act, 1994 (b)to furnish particulars in regard to any company of which such employer or head administrator or manager, as the case may be, is an agent.
