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[Cites 0, Cited by 0] [Section 44(1)] [Section 44] [Entire Act]

State of Maharashtra - Subsection

Section 44(1)(h) in The Pandharpur Temples Act, 1973

(h)establishing an institution to be called Tukaram Maharaj Sant Peeth for imparting knowledge of, and giving instructions in, the practice and propagation of the spirit, tenets and philosophy of the teachings of all saints who have preached humanitarianism and social equality; and specially for carrying on research in, and the study of, and the publication and propagation of, the writings of saints of the Warkari Sampradaya and Bhagwat Dharma.