Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of West Bengal - Subsection Section 25(6) in The West Bengal Special Economic Zone Act, 2003. (6)The electricity duty will be waived in full, without any restriction of period in respect of all the industries and other establishments to be set up in a Special Economic Zone.
