Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 14] [Section 47] [Entire Act] Union of India - Subsection Section 47(viii) in The Income Tax Act, 1961 (viii)any transfer of agricultural land in India effected before the 1st day of March, 1970;
