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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(l) in Rajasthan Forest Produce (Establishment & Regulation of Saw Mills) Rules, 1983

(l)["Principal Chief Conservator of Forests" means Principal Chief Conservator of Forests, Rajasthan.] [Added by Notification F. 10(13) Forests/2004, G.S.R. 83, dated 13.1.2010 (Published in Rajette Gazette, Extraordinary, Part 4(Ga)(I), dated 20.1.2010). (w.e.f. 20.1.2010).]