Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 163(1)] [Section 163] [Entire Act]

Union of India - Subsection

Section 163(1)(c) in The Navy Act, 1957

(c)4with or without altering the finding, reduce the sentence or commute the punishment awarded for any punishment inferior in scale, or