Delhi High Court - Orders
Shri Pratap Raj Pandey & Ors vs Investor Education And Protection Fund ... on 15 February, 2021
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
Signature Not Verified
Digitally Signed By:DINESH
SINGH NAYAL
Signing Date:16.02.2021
23:34:51
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3326/2020
SHRI PRATAP RAJ PANDEY & ORS. ..... Petitioners
Through: Mr. Fanish Jain, Mr. Ankit Garg &
Mr. Deepanshu, Advocates (M-
9811143749)
versus
INVESTOR EDUCATION AND PROTECTION FUND
AUTHORITY & ANR. ..... Respondents
Through: Ms. Shiva Lakshmi, CGSC with Mr.
Siddharth Singh, Advocate.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 15.02.2021
1. This hearing has been done through video conferencing.
2. Ld. counsel for the Respondents is stated to be in difficulty today.
3. List for hearing on 3rd March, 2021.
PRATHIBA M. SINGH, J FEBRUARY 15, 2021 Rahul/T Signature Not Verified Digitally Signed By:PRATHIBA M SINGH Signing Date:16.02.2021 17:19