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Delhi High Court - Orders

Shri Pratap Raj Pandey & Ors vs Investor Education And Protection Fund ... on 15 February, 2021

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                                                                                              Signature Not Verified
                                                                                              Digitally Signed By:DINESH
                                                                                              SINGH NAYAL
                                                                                              Signing Date:16.02.2021
                                                                                              23:34:51

                                $~17
                                *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                +                        W.P.(C) 3326/2020
                                      SHRI PRATAP RAJ PANDEY & ORS.                        ..... Petitioners
                                                         Through:      Mr. Fanish Jain, Mr. Ankit Garg &
                                                                       Mr. Deepanshu, Advocates (M-
                                                                       9811143749)
                                                         versus

                                      INVESTOR EDUCATION AND PROTECTION FUND
                                      AUTHORITY & ANR.                          ..... Respondents
                                                     Through: Ms. Shiva Lakshmi, CGSC with Mr.
                                                              Siddharth Singh, Advocate.
                                      CORAM:
                                      JUSTICE PRATHIBA M. SINGH
                                               ORDER

% 15.02.2021

1. This hearing has been done through video conferencing.

2. Ld. counsel for the Respondents is stated to be in difficulty today.

3. List for hearing on 3rd March, 2021.

PRATHIBA M. SINGH, J FEBRUARY 15, 2021 Rahul/T Signature Not Verified Digitally Signed By:PRATHIBA M SINGH Signing Date:16.02.2021 17:19