Section 10(3)(b) in The U.P. Imposition Of Ceiling On Land Holdings Rules, 1961

[Cites 0, Cited by 0] [Section 10(3)] [Section 10] [Entire Act]

(b)the portion allotted to the tenure-holder shall as far as may [be] [Inserted vide Notification No. 509/1-A-42(2)-64, dated 26.8.1964] compact;

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