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Madhya Pradesh High Court

Gyan Prakash vs Government Of Madhya Pradesh on 18 July, 2018

1 WP-529-2013 The High Court Of Madhya Pradesh WP-529-2013 (GYAN PRAKASH Vs GOVERNMENT OF MADHYA PRADESH) 30 Jabalpur, Dated : 18-07-2018 List this petition alongwith W.P No.15139/2017.




    (RAVI SHANKAR JHA)                                           (MOHD. FAHIM ANWAR)
           JUDGE                                                          JUDGE


mms


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Date: 2018.07.19 11:22:49 +05'30'