Madhya Pradesh High Court
Gyan Prakash vs Government Of Madhya Pradesh on 18 July, 2018
1 WP-529-2013 The High Court Of Madhya Pradesh WP-529-2013 (GYAN PRAKASH Vs GOVERNMENT OF MADHYA PRADESH) 30 Jabalpur, Dated : 18-07-2018 List this petition alongwith W.P No.15139/2017.
(RAVI SHANKAR JHA) (MOHD. FAHIM ANWAR)
JUDGE JUDGE
mms
Digitally signed by MONSI M
SIMON
Date: 2018.07.19 11:22:49 +05'30'