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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Maharashtra - Subsection

Section 29(1) in The Shree Shanaishwar Devasthan Trust (Shingnapur) Act, 2018

(1)The Executive Officer shall, at least one month before the commencement of each financial year, prepare in the prescribed manner and form, a budget estimate of receipts and expenditure of the Devasthan Trust for the following year, and place it before the Committee which may approve it without modifications, or with such modifications, as it may deem fit.