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[Cites 0, Cited by 0] [Section 12AB(10)] [Section 12AB] [Entire Act]

Union of India - Subsection

Section 12AB(10)(i) in Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020

(i)in the opening portion, for the words "Foreign Institutional Investor", the words "specified fund or Foreign Institutional Investor" shall be substituted;