Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 48(1)] [Section 48] [Entire Act]

State of Assam - Subsection

Section 48(1)(c) in Assam Opium Rules

(c)that these records shall be produced on demand to the Deputy Commissioner or any person authorised by the Deputy Commissioner by general or special order to inspect the same,