Section 6(1)(b) in Tamil Nadu Cultivating Tenants Protection and Payment of Fair Rent (Extension to Kanyakumari District) Act, 1972

[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

(b)any right, privilege, obligation or liability acquired, accrued or incurred under the corresponding law; or

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