Section 20 in The Jammu and Kashmir Consolidation of Holdings Act, 1962
20. Statement of valuation of plots.
- The [Consolidation Tehsildar] [Substituted by Act XXVI of 1969.] shall cause to be prepared, in respect of each plot in the unit under consolidation operations, a statement in the prescribed form (hereinafter called "statement of valuation of plots" setting forth-(a)the valuation of each plot ;(b)the valuation of trees, wells and other improvements ;(c)the details of blocks ; and(d)such other particulars as may be prescribed.
